Section 106(1) in Rajasthan District Board Account Rules
(1)When any articles or forms are sold to the public or used on works done for private persons the entry in column 6 of the stock book shall clearly indicate to whom the things have been sold or on what particular work they have been used and necessary references shall be given in the remarks column to admit to the recovery or adjustment to the cost being traced to the appropriate account.Note. - In the case of saleable articles the rates for their sale as sanctioned by the Board shall be noted at the top of the stock book page against the description if the stores or forms these rates shall also be entered in a schedule to be kept in the District Board Office.