Uttarakhand High Court
Rakesh Kr. Agrawal vs Iim Kashipur & Others on 16 February, 2026
Author: Pankaj Purohit
Bench: Pankaj Purohit
Office Notes, reports,
orders or proceedings or
SL. No. Date directions and
Registrar's order with
COURT'S OR JUDGE'S ORDERS
Signatures
WPMS No.365 of 2022
Rakesh Kr. Agrawal --Petitioner
Versus
IIM Kashipur & others --Respondents
Hon'ble Pankaj Purohit, J.
Mr. Siddhartha Bankoti, learned counsel for the petitioner.
2. Mr. Digvijay Nath Dubey with Mr. J.S. Bisht, learned counsel for IIM.
3. Mr. Ganesh Kandpal, learned Dy.A.G. for the State.
4. None for other respondents.
5. It is informed that the pleadings have been exchanged between the parties.
6. In such view of the matter, list this case for final hearing on 04.05.2026.
7. Interim order dated 04.03.2022 is extended till the next date.
(Pankaj Purohit, J.) 16.02.2026 R.Dang