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Uttarakhand High Court

Rakesh Kr. Agrawal vs Iim Kashipur & Others on 16 February, 2026

Author: Pankaj Purohit

Bench: Pankaj Purohit

                  Office Notes, reports,
                 orders or proceedings or
SL. No.   Date        directions and
                  Registrar's order with
                                                                           COURT'S OR JUDGE'S ORDERS
                        Signatures




                                            WPMS No.365 of 2022
                                            Rakesh Kr. Agrawal                                         --Petitioner
                                                                  Versus
                                            IIM Kashipur & others                                      --Respondents
                                            Hon'ble Pankaj Purohit, J.

Mr. Siddhartha Bankoti, learned counsel for the petitioner.

2. Mr. Digvijay Nath Dubey with Mr. J.S. Bisht, learned counsel for IIM.

3. Mr. Ganesh Kandpal, learned Dy.A.G. for the State.

4. None for other respondents.

5. It is informed that the pleadings have been exchanged between the parties.

6. In such view of the matter, list this case for final hearing on 04.05.2026.

7. Interim order dated 04.03.2022 is extended till the next date.

(Pankaj Purohit, J.) 16.02.2026 R.Dang