Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Haryana - Subsection Section 11(3) in The Haryana State Legal Service Authority Rules, 1995 (3)The State Government will provide such staff, technical and administrative, as may be needed to the Director for Legal Literacy and Training of Para Legals.
