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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(1)(a) in Telangana Urban Areas (Development) Act, 1975

(a)Where the person to be served is a company, if the document is addressed to the Secretary of the said company at its registered office or at its principal office or place of business and is either-
(i)sent by registered post; or
(ii)delivered at the registered office or at the principal office or place of business of the said company;