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[Cites 0, Cited by 0] [Section 8(2A)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2A)(iii) in The West Bengal Public Libraries Act, 1979

(iii)the [District Mass Education Extension Officer;] [Words substituted for the words 'District Social Education Officer' by W.B. Act 7 of 2003.]