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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The Ministry of Environment, Forest and Climate Change

(1)The Central Government, hereby constitutes the National Wetlands Committee with the following members, namely:-
(i)Secretary, Ministry of Environment, Forest and Climate Change, Government of India - Chairperson;
(ii)Special Secretary or Additional Secretary dealing with wetlands, Ministry of Environment, Forest and Climate Change, Government of India-Vice Chairperson;
(iii)Additional Director General, Wildlife, Ministry of Environment, Forest and Climate Change, Government of India - Member ex-officio;
(iv)Adviser or Joint Secretary dealing with wetlands, Ministry of Environment, Forest and Climate Change - Member ex-officio;
(v)Joint Secretary, Ministry of Tourism, Government of India- Member ex-officio;
(vi)Joint Secretary , Ministry of Water Resources, River Development and Ganga Rejuvenation, Government of India- Member ex-officio;
(vii)Joint Secretary, Ministry of Agriculture and Farmers Welfare, Government of India- Member ex-officio;
(viii)Joint Secretary, Ministry of Social Justice and Empowerment, Government of India- Member ex-officio;
(ix)Joint Secretary, Ministry of Urban Development, Government of India- Member ex-officio;
(x)Joint Secretary, Ministry of Rural Development, Government of India- Member ex-officio;
(xi)The Chairman, Central Pollution Control Board - Member ex-officio;
(xii)Director, Zoological Survey of India or Scientist F- Member ex-officio;
(xiii)Director, Botanical Survey of India or Scientist F- Member ex-officio;
(xiv)Director, Space Application Centre, Ahmedabad or Scientist F-Member ex-officio;
(xv)Member, Central Water Commission - Member ex-officio;
(xvi)Adviser, Niti Aayog - Member ex-officio;
(xvii)Three representatives of State Government or Union Territory Administration on a rotational basis for a tenure of two years each;
(xviii)One expert each in the fields of wetland ecology, hydrology, fisheries, landscape planning & socio-economics; and
(xix)Director/ Additional Director/ Joint Director dealing with wetlands, Ministry of Environment, Forest and Climate Change - Member Secretary.