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[Cites 0, Cited by 0] [Section 40(1b)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(1b)(f) in The West Bengal Fire Services Act, 1950

(f)the minimum standards for fire prevention and fire safety measures; [[Clause (f) first inserted by W.B. Act 11 of 1952, then present clauses (f) to (i) substituted for clause (f) by W.B. Act 7 of 1996. Previous clause (f) was as under :-