Section 7(1)(b) in The Factories Act, 1948

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(b) in The Factories Act, 1948

(b)the name and address of the occupier;

(bb)the name and address of the owner of the premises or building (including the precincts thereof) referred to in section 93;