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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(2) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(2)The Licensee shall be bound to give effect to any orders passed by the Prohibition & Excise Superintendent if any such agent including the authorized person of "Tree for Tapper" Licensee or servant who commits any breach of these rules, applicable to the Licences or other provisions made by or under the Act.