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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(a) in Rajasthan Civil Services (Pension) Rules, 1996

(a)
(i)As soon as a Government servant enters Government service, he shall give details of his family in Form 3 to the Head of Office.
(ii)If the Government servant has no family, he shall furnish the details in Form 3 as soon as he acquires a family.