Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 50 in The Bombay Canal Rules, 1934 50. When canal water is crossed by lift channels, the crossing shall be of pacca masonry and pipe crossing shall be to the entire satisfaction of the Canal Officer.
