Custom, Excise & Service Tax Tribunal
Suryalakshmi Cotton Mills Ltd vs Commissioner Of Customs -Nagpur on 22 January, 2026
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
MUMBAI
REGIONAL BENCH
CUSTOMS APPEAL NO: 87490 OF 2024
[Arising out of Order-in-Appeal No: PKB/242/APPL/CUS/NGP/2023-24 dated
20th September 2024 passed by the Commissioner of Customs (Appeals),
CGST & Central Excise, Nagpur]
Surya Lakshmi Cotton Mills Ltd
Survey No.790, 9km Ramtek Mauda Road,
Nagardhan, Nagpur 441 106. ... Appellant
versus
Commissioner Of Customs
GST Bhavan, Telangkhedi Road,
Civil Lines, Nagpur 440 001. ...Respondent
APPEARANCE:
Shri Vikas Doiphode, Advocate for the appellant Shri Krishna Azad, Assistant Commissioner (AR) for the respondent CORAM:
HON'BLE MR JUSTICE DILIP GUPTA, PRESIDENT HON'BLE MR C J MATHEW, MEMBER (TECHNICAL) FINAL ORDER NO: 85039 /2026 DATE OF HEARING/DECISION: 22/01/2026 PER: JUSTICE DILIP GUPTA Shri Vikas Doiphode, learned counsel for the appellant states that he has been instructed by the appellant to withdraw the appeal as refund has already been granted.
C/87490/2024 2
2. Appeal is, accordingly, dismissed as withdrawn.
(Dictated and pronounced in the open court) (JUSTICE DILIP GUPTA) President (C J MATHEW) Member (Technical) */as