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Supreme Court - Daily Orders

Surinder Kumar Nandan vs The State Of Jammu And Kashmir on 17 January, 2014

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ITEM NO.14                  Court No.4               SECTION XVIA


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS


Petition(s) for Special Leave to Appeal (Civil)....../2014
                                               CC 3-4/2014


(From the judgement and order    dated 12/03/2013        in   LPA   No.12/2011,LPA
No.24/2011 of The HIGH COURT OF J & K AT JAMMU)


SURINDER KUMAR NANDAN & ORS                            Petitioner(s)


                   VERSUS


STATE OF J&K & ORS                                     Respondent(s)


WITH I.A. 1-2
(With appln(s) for c/delay in filing SLP and office report)


Date: 17/01/2014    These Petitions were called on for hearing today.


CORAM :
          HON’BLE DR. JUSTICE B.S. CHAUHAN
          HON’BLE MR. JUSTICE J. CHELAMESWAR


For Petitioner(s)           Ms. Renu Gupta, Adv.
                            Ms. Diksha Rai,Adv.


For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) Nos. 20553-20554/2013.

| (DEEPAK MANSUKHANI) |(M.S. NEGI) | | Court Master | Assistant Registrar |