Supreme Court - Daily Orders
Surinder Kumar Nandan vs The State Of Jammu And Kashmir on 17 January, 2014
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ITEM NO.14 Court No.4 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 3-4/2014
(From the judgement and order dated 12/03/2013 in LPA No.12/2011,LPA
No.24/2011 of The HIGH COURT OF J & K AT JAMMU)
SURINDER KUMAR NANDAN & ORS Petitioner(s)
VERSUS
STATE OF J&K & ORS Respondent(s)
WITH I.A. 1-2
(With appln(s) for c/delay in filing SLP and office report)
Date: 17/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
For Petitioner(s) Ms. Renu Gupta, Adv.
Ms. Diksha Rai,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) Nos. 20553-20554/2013.
| (DEEPAK MANSUKHANI) |(M.S. NEGI) | | Court Master | Assistant Registrar |