Section 28(1)(d) in The Central Motor Vehicles Rules, 1989

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Union of India - Subsection

Section 28(1)(d) in The Central Motor Vehicles Rules, 1989

(d)violated any other provision of rule 27, it may, for reasons to be recorded in writing, make an order,

(i)suspending the license for a specified period; or

(ii)revoking the license.