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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(11) in The Punjab General Clauses Act, 1898

(11)"commencement" used with reference to a Punjab Act [-] [The words 'or East Punjab Act' inserted by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948, were omitted by the Adaptation of Laws (third Amendment) Order, 1951.] shall mean the day on which the Act comes into force :