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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 3(6)(b) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(b)to ensure that all the participants in the exhibition-cum-sale have obtained registration under this Regulation and paid due tax; or