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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(4) in The Assam Agricultural Service Rules, 1980

(4)The selection shall be made on the basis of merit with due regard to seniority in case of promotion stated hereinbefore under sub-rule (4) of Rule 12 enumerated under Clause (v) and under Rule 11. All other selection shall be made on the basis of merit only, for promotion enumerated under Clauses (i), (ii), (iii) and (iv) of sub-rule (4) of Rule (12).