Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The Small Coins (Offences) Act, 1971 9. Provisions of Act 20 of 1958 not to apply to offences under this Act .Nothing in the Probation of Offenders Act, 1958 (20 of 1958) shall apply to any offence against this Act.
