Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 25 in Jaunsar-Bawar Security of Tenure and Land Records Rules, 1955 25. Transfer of cases by the Collector. - The Collector may transfer any case from a subordinate court to another court subordinate to him competent to deal therewith.
