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Supreme Court - Daily Orders

M/S Emas Engineers And Contractors Pvt. ... vs M/S Fedders Lloyd Corp. Pvt Ltd on 25 July, 2014

P    ITEM NO.18                                 COURT NO.6                SECTION XVIA

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

                                 Transfer Petition(s)(Civil) No(s). 905/2014

    M/S EMAS ENGINEERS AND CONTRACTORS PVT. LTD AND ANR Petitioner(s)

                                                      VERSUS

    M/S FEDDERS LLOYD CORP. PVT LTD                                            Respondent(s)

    (With appln. (s) for stay)


    Date : 25/07/2014 This petition was called on for hearing today.

    CORAM :
                                  HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
                                  HON’BLE MR. JUSTICE N.V. RAMANA

    For Petitioner(s)
                                           Ms. N. Shoba ,Adv.
                                           Mr. Sri Ram J. Thalapathy, Adv.
                                           Mr. V. Adhimoolam, Adv.

    For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                                 O R D E R

The Transfer Petition is dismissed.

(VISHAL ANAND) (INDU POKHRIYAL) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Vishal Anand Date: 2014.07.26 12:56:09 IST Reason: