Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Rajasthan - Subsection

Section 183(2) in Rajasthan Panchayati Raj Rules, 1996

(2)Material should be of good quality as per specifications and I.S.I. mark if it is a standard item.