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State of Goa - Section

Section 23 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

23. Polling Station.

(1)If a poll is to be held, the Returning Officer, with the prior approval of the Commissioner, shall locate a polling station or stations in Office of the Panchayat and or other public buildings such as a school and Government Offices within the concerned Panchayat limits or the Zilla Panchayat as the case may be.
(2)A list specifying the place(s) of polling station(s) as also the serial numbers of voters attached to it shall be prepared Panchayatwise or Constituencywise as the case may be, and displayed by the Returning Officer on the notice board in the Office of the Mamlatdar, Block Development Officer and the Office of the Panchayat or the Office of Chief Executive Officer at least 7 days before the day of poll.
(3)Two copies of such list shall be supplied free of cost to each of the contesting candidates.