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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 74(2)(a) in Jammu and Kashmir Co-Operative Societies Act, 1989

(a)where it is a condition of the registration of the society that the society shall consist of at least one hundred members in respect of primary Agricultural Societies, fifty members in respect of primary non-Agricultural Societies and number of members has been reduced to less than one hundred or fifty, as the case may be;