Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 74 in The M.P. Bhumi Vikas Rules, 1984 74. Parapet. - Parapet walls and handrails provided on the edges of roof terraces, balcony or verandah shall not be less than 1.05 metres in height from the finished floor level.
