Madhya Pradesh High Court
Ramesh Kumar Rawat vs Narendra Kumar Rawat on 24 March, 2017
SA-165-2017 (RAMESH KUMAR RA WA T Vs NARENDRA KUMAR RA WA T) 24-03-20
17 Because of call by the Madhya Pradesh State Bar Council, Advocates are abstaining from work. List in next week. (ANAND PATHAK) JUDGE stsh