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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(1)(a) in The Howrah Improvement Act, 1956

(a)within the[Howrah Municipal Corporation or any Municipality of Howrah,] [Words 'or the Bally Municipality' first inserted by W.B. Act 43 of 1983, then the words within third brackets substituted for the words 'Howrah Municipality or the Bally Municipality' by W.B. Act 15 of 1995.] or