Section 37(1)(c) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

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Union of India - Subsection

Section 37(1)(c) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(c)cancel the entry in the Register of the variety in respect of which such application is made; and may make any consequential amendment or alteration in the certificate of registration and for that purpose require the certificate of registration to be produced to him.

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Union of India - Subsection

Section 37(1)(c) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001