Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 217] [Entire Act] State of Punjab - Subsection Section 217(a) in Punjab Jail Manual, 1996 (a)each evening, before the time fixed for locking up the prisoners for the night, search every female prisoner and her clothing and bedding and every ward, cell and other compartment allotted to female prisoners;
