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[Cites 0, Cited by 0] [Section 76BB(2)] [Section 76BB] [Entire Act]

State of Chattisgarh - Subsection

Section 76BB(2)(b) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(b)he may summon any person who he has reason to believe has knowledge of any of the affairs of the Development Authority to appear before him and may examine such person on oath.