Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 755] [Entire Act] State of Punjab - Subsection Section 755(b) in Punjab Jail Manual, 1996 (b)exercised one hour each day either by marching, by drill, by sports and games or by gymnastic exercises; and
