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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(1)(b) in The Coal Mines Regulations, 2011

(b)have tracks properly laid with rails having at least 15 kg/metre section for general purpose and suitable heavier section where the gradient steeper than 1 in 6 or where mine cars of capacity higher than 1.5 cum are in use.