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State of Andhra Pradesh - Section

Section 120 in Andhra Pradesh Rules Under the Registration Act, 1908

120.

Indexes Nos. I, II, III and IV, shall be prepared on loose sheets lettered alphabetically and shall contain the particulars shown in Appendix VI-a fresh set of sheets being used for each calendar year. In Registrar's offices and Sub-Offices situated at the head-quarters of a District, they shall be prepared in English. In other Sub-Offices they shall be prepared in the language of the Sub-District unless the previous sanction of the Inspector-General has been obtained for their preparation in another language or in English. No alteration in the language shall be made during the course of a calendar year.