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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Odisha - Subsection

Section 67(1)(b) in The Orissa Motor Vehicles Rules, 1993

(b)in the case of any other cattle-
(i)a minimum floor space of (2m x 1m) per head of cattle and half of such floor space for a young one cattle which is weaned is provided in the vehicle;
(ii)the load body of the vehicle is constructed of strong wooden planks or of iron sheet with a minimum height of 1.5 metres measured from the floor of the vehicle on all sides and the back and a roof constructed of some light material is provided on the load body at a suitable height so as to allow free movement to the tallest animal that is carried and supported with posts firmly fixed to the floor of the vehicle;
(iii)floor battens are provided to prevent slipping of hoofs;
(iv)every projection likely to cause suffering to an animal is removed;
(v)the cattle are properly secured by ropes tied to the sides of the vehicle.