Chattisgarh High Court
Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 25 April, 2025
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HIGH COURT OF CHHATTISGARH AT BILASPUR
WPC No. 2790 of 2021
Shukla Construction (Nsic Registered) Vs Bsnl (Bharat Sanchar Nigam
Limited)
Order Sheet
SATISH
TUMANE 25/04/2025 Shri Jitendra Gupta, counsel for petitioner.
Shri Sandeep Dubey, counsel for respondents.
During the course of arguments, learned counsel appearing for the petitioner prays for two weeks time to furnish the copy of the order dated 03.12.2019 passed by Digitally the Assessing Officer as well as the reply to the show cause signed by SATISH notice dated 10.02.2021 (Annexure P-6) issued by the TUMANE Office of the General Manager, Telecom, District Raipur, on record.
Time, as prayed for, is granted. Post this matter thereafter for final hearing.
SD/-
(Sanjay S. Agrawal) Judge Tumane