Bombay High Court
Harshal @ Sagar Jayvant Pawar And Others vs The State Of Maharashtra And Another on 23 August, 2023
Author: R.G. Avachat
Bench: R.G. Avachat
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPLICATION NO.2382 OF 2022
Divya w/o Nitinkumar Pawar & anr. ... APPLICANTS
VERSUS
The State of Maharashtra & anr. ... RESPONDENTS
.......
Mr. S.A. Kulkarni, Advocate for applicants
Mrs. V.N. Patil Jadhav, A.P.P. for State
Mr. Siddhant P. Sirsat, Advocate holding for
Mr. N.L. Choudhari, Advocate for R.No.2.
.......
CORAM : R.G. AVACHAT AND
SANJAY A. DESHMUKH, JJ.
DATE : 23rd AUGUST, 2023
ORDER:
Learned counsel for respondent No.2 seeks time. Stand over to 4th October 2023.
2. The applicants Divya w/o Nitinkumar Pawar and Priti w/o Hiteshwar Khanderay are exempted from appearing before the trial Court for next six months. (SANJAY A. DESHMUKH, J.) (R.G. AVACHAT, J.) fmp/-
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