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Bombay High Court

Harshal @ Sagar Jayvant Pawar And Others vs The State Of Maharashtra And Another on 23 August, 2023

Author: R.G. Avachat

Bench: R.G. Avachat

          IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                               BENCH AT AURANGABAD

                 CRIMINAL APPLICATION NO.2382 OF 2022


 Divya w/o Nitinkumar Pawar & anr.                ... APPLICANTS

          VERSUS

 The State of Maharashtra & anr.                  ... RESPONDENTS

                                  .......
 Mr. S.A. Kulkarni, Advocate for applicants
 Mrs. V.N. Patil Jadhav, A.P.P. for State
 Mr. Siddhant P. Sirsat, Advocate holding for
 Mr. N.L. Choudhari, Advocate for R.No.2.
                                  .......

                           CORAM :      R.G. AVACHAT AND
                                        SANJAY A. DESHMUKH, JJ.

                           DATE     :   23rd AUGUST, 2023

 ORDER:

Learned counsel for respondent No.2 seeks time. Stand over to 4th October 2023.

2. The applicants Divya w/o Nitinkumar Pawar and Priti w/o Hiteshwar Khanderay are exempted from appearing before the trial Court for next six months. (SANJAY A. DESHMUKH, J.) (R.G. AVACHAT, J.) fmp/-

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