Section 92K(3)(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

[Cites 0, Cited by 0] [Section 92K(3)] [Section 92K] [Entire Act]

State of Uttar Pradesh - Subsection

Section 92K(3)(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(c)Where annuity roll is to be issued in failure, the Rehabilitation Grants Officer shall also note on the annuity roll the amount of annual interest payable on Zamindari Abolition Compensation Bond Stock Certificates.

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State of Uttar Pradesh - Subsection

Section 92K(3)(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952