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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(a) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(a)the objects of the University alongwith the details of the TALEEM Research Foundational the extent and status of the University and the availability of land;