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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(1) in Land Revenue Assessment Rules, 1929

(1)For the purposes of announcing the assessment imposed on each estate, a notice shall be issued summoning the headmen and other persons interested to attend at a placed and on a date specified. On such date and such place the Revenue-officer shall announce the assessment.