Allahabad High Court
Ram Gopal Sharma vs U.P.S.R.T.C. Thru. M.D. And Others on 22 April, 2022
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1335 of 2007 Appellant :- Ram Gopal Sharma Respondent :- U.P.S.R.T.C. Thru. M.D. And Others Counsel for Appellant :- S.K.Tiwari Counsel for Respondent :- Sunil Kumar Mishra Hon'ble Dr. Kaushal Jayendra Thaker,J.
ORDER ON CIVIL MISC. DELAY CONDONATION APPLICATION This is an application seeking condonation of delay in filing the appeal.
Cause shown is sufficient.
Delay in filing the appeal is hereby condoned.
This application, accordingly, stands allowed.
ORDER ON APPEAL Delay having been condoned, office to give regular number.
List on 16.5.2022.
Order Date :- 22.4.2022 Mukesh