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Allahabad High Court

Ram Gopal Sharma vs U.P.S.R.T.C. Thru. M.D. And Others on 22 April, 2022

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1335 of 2007
 

 
Appellant :- Ram Gopal Sharma
 
Respondent :- U.P.S.R.T.C. Thru. M.D. And Others
 
Counsel for Appellant :- S.K.Tiwari
 
Counsel for Respondent :- Sunil Kumar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

ORDER ON CIVIL MISC. DELAY CONDONATION APPLICATION This is an application seeking condonation of delay in filing the appeal.

Cause shown is sufficient.

Delay in filing the appeal is hereby condoned.

This application, accordingly, stands allowed.

ORDER ON APPEAL Delay having been condoned, office to give regular number.

List on 16.5.2022.

Order Date :- 22.4.2022 Mukesh