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[Cites 0, Cited by 29] [Section 135(1)] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(1)(c) in The Electricity Act, 2003

(c)damages or destroys an electric meter, apparatus, equipment, or wire or causes or allows any of them to be so damaged or destroyed as to interfere with the proper or accurate metering of electricity; or