Punjab-Haryana High Court
Chandigarh Chemists Association vs Union Of India And Another on 5 December, 2013
Bench: Sanjay Kishan Kaul, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-26695-2013
Date of decision:-05.12.2013
Chandigarh Chemists Association
...Petitioner
Versus
Union of India and another
...Respondents
CORAM: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Arun Bansal, Advocate,
for the petitioner.
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SANJAY KISHAN KAUL, C.J. (ORAL)
Learned counsel for the petitioner seeks to withdraw the petition.
Dismissed as withdrawn.
(SANJAY KISHAN KAUL) CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) JUDGE 05.12.2013 Amodh Sharma Amodh 2013.12.05 19:20 I attest to the accuracy and integrity of this document chandigarh