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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(a) in The Punjab Ministers Travelling Allowance Rules, 1953

(a)[ mileage allowance of][four rupees] [Punjab GSR 42/F-PA dated 22.4.1983] per kilometer