Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(b) in The East Punjab Displaced Persons Land Re-settlement Act, 1949

(b)towards the fees of, and other expenses incurred by, the Custodian in respect of that land; and