Bombay High Court
Bhagwat Nathu Patil vs The State Of Maharashtra And Another on 19 September, 2022
Author: S.G. Dige
Bench: S.G. Dige
{1} 59-FA-2661-2016
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
FIRST APPEAL NO. 2661 OF 2016
BHAGWAT NATHU PATIL
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Appellant : Mr. S.B. Solanke
AGP for Respondent Nos.1 and 2 : Mr. S.S. Dande
....
CORAM : S.G. DIGE, J.
DATE : 19th September, 2022
ORDER :
. Heard learned Counsel for appellant and learned A.G.P. for respondent Nos.1 and 2.
2. Leave to correct the name of respondent No.1.
3. Stand over to 18th November, 2022.
[S.G. DIGE, J.] Pooja K. ::: Uploaded on - 21/09/2022 ::: Downloaded on - 21/09/2022 20:43:01 :::