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Calcutta High Court (Appellete Side)

Birendra Kumar Jaiswal vs Sm. Narbada Devi Gupta & Anr on 5 September, 2016

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05.09.2016

mb In the High Court At Calcutta Civil Revisional Jurisdiction Appellate Side C.O. 3292 of 2016 Birendra Kumar Jaiswal

-Vs.-

Sm. Narbada Devi Gupta & Anr. Mr. P.N. Palit, Mr. P. Palit ...for the petitioner The petitioner is directed to serve a copy of this application, together with a copy of this order on the learned advocate representing the opposite parties in the suit, before the learned Court below by way of personal service.

Let, this application appear in the list, under the same heading, on September 13, 2016 when the petitioner shall file an affidavit of service.

(Ashis Kumar Chakraborty, J.)