Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 30 in The Petroleum Act, 1934 30. Power to apply Act to other substances .-[ Repealed by the Inflammable Substances Act , 1952 (20 of 1952), section 7].
