[Cites 0, Cited by 0]
[Entire Act]
State of Odisha - Section
Section 12 in The Orissa Khandasari and Gur Dealers' Licensing Order, 1963
12. This licence shall be valid up to the 31st day of December.
Place.................Date..................Signature of the Officer issuing licenceForm 'C'[See Condition 4 of Form 'B'](For use by a dealer)Return of stocks, receipts and sales of Khandasari or Gur for the fortnight ending....................................Name...........No. of licence...........Address............Particulars of godowns where stocks held and quantity in stock in each quality of Khandasari or Gur in stock in quintals.| Particulars of godowns | Quantity in stock (quintals) | Remarks, if any |
| 1.2.3. |