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State of Odisha - Section

Section 12 in The Orissa Khandasari and Gur Dealers' Licensing Order, 1963

12. This licence shall be valid up to the 31st day of December.

Place.................Date..................Signature of the Officer issuing licenceForm 'C'[See Condition 4 of Form 'B'](For use by a dealer)Return of stocks, receipts and sales of Khandasari or Gur for the fortnight ending....................................Name...........No. of licence...........Address............Particulars of godowns where stocks held and quantity in stock in each quality of Khandasari or Gur in stock in quintals.
Particulars of godowns Quantity in stock (quintals) Remarks, if any
1.2.3.