Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(9)] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(9)(b) in The Punjab Factory Rules, 1952

(b)Records of dates on which limewashing, colourwashing, varnishing or painting is carried out shall be maintained in the Register in Form No. 7.