Kerala High Court
(Petitioners 1 To 4 In The Writ Petition ... vs (Respondent In The Writ Petition ... on 5 August, 2009
Author: C.T.Ravikumar
Bench: Thottathil B.Radhakrishnan, C.T.Ravikumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
&
THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR
FRIDAY, THE 29TH DAY OF JUNE 2012/8TH ASHADHA 1934
RP.No. 257 of 2010 (S)
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AGAINST THE JUDGMENT IN WPC.34948/2005 DATED 05-08-2009
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PETITIONERS :- (PETITIONERS 1 TO 4 IN THE WRIT PETITION (CIVIL)
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1. UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA,
MINISRY OF INFORMATION & BROADCASTING, NEW DELHI.
2. THE DIRECTOR GENERAL, ALL INDIA RADIO,
AKASHVANI BHAVAN, PARLIAMENT STREET, NEW DELHI.
3. THE STATION DIRECTOR,
ALL INDIA RADIO, THIRUVANANTHAPURAM.
4. THE CHIEF EXECUTIVE OFFICER,
PRASAR BHARATHI (BROADCASTING CORPORATION OF INDIA)
PTI BUILDING, PARLIAMENT STREET, NEW DELHI.
BY ADVS.SRI.T.P.M.IBRAHIM KHAN, ASGI
SRI.P.PARAMESWARAN NAIR, ASGI
RESPONDENTS :- (RESPONDENT IN THE WRIT PETITION (CIVIL)
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P.RAMENDRA KUMAR
CASUAL PRODUCTION ASSISTANT, ALL INDIA RADIO,
THIRUVNANTHAPURAM.
BY ADV. SRI. T.C. GOVINDA SWAMY
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 29-06-2012,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Mn
THOTTATHIL B.RADHAKRISHNAN
&
C.T.RAVIKUMAR, JJ.
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R.P.No.257 of 2010
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Dated this the 29th day of June, 2012
O R D E R
Thottathil B.Radhakrishnan,J.
This matter remains defective. Today, it is submitted by the respondent, who was the applicant before the Tribunal, that he was reinstated long back. We find no substance on merits to continue this review petition on board. The review petition is dismissed.
Sd/-
THOTTATHIL B.RADHAKRISHNAN, Judge.
Sd/-
C.T.RAVIKUMAR, Judge.
kkb.29/6.