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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(2)Words and expressions used herein but not specifically defined in these orders shall have the same meaning as respectively assigned to them in the Orissa Service Code or Police Manual Orders.